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State of Madhya Pradesh - Section

Section 23 in The M.P. Electricity (Supply) Finance Rules, 1967

23. Inspection of register of mortgages.

- The register of mortgages shall be open to inspection at all reasonable times by any mortgage, or other person entitled to a mortgage, free of charge and by any other person on payment of a fee not exceeding Rs. 5 as the Board may from time to time determine.