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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Telangana - Subsection

Section 33(2)(xxv) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(xxv)[regulation] [Substituted for the word 'fixation' by Act No.1 of 1971.] of market charges such as commission, weighment charges, godown charges and other incidental charges;