Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 264 in Goa Prisons Rules, 2006 264. Report regarding withholding or curtailment of privilege. - The Superintendent shall report to the Inspector General every quarter on the 1st of January, April, July and October all cases where such privileges are withheld or curtailed.
