Supreme Court - Daily Orders
Union Of India vs Bhagwant Singh on 14 March, 2014
^
ITEM NO.70 REGISTRAR COURT.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s). 1947 OF 2012
BEFORE THE REGISTRAR M.A. SAYEED
UNION OF INDIA & ORS. Appellant (s)
VERSUS
BHAGWANT SINGH Respondent(s)
(With appln(s) for stay and office report)
Date: 14/03/2014 This Appeal was called on for hearing today.
For Appellant(s)
Mr. Ishraq Ahmad, Adv.
Mr. B.V. Balaram Das,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The matter falls under the completed category. It be processed for listing before the Hon’ble Court, as per rules.
| | | (M.A. SAYEED) | | | |REGISTRAR | | | | | rd