Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 142] [Entire Act] State of Odisha - Subsection Section 142(4) in Orissa Municipal Act, 1950 (4)The Valuation Officers shall exercise such powers and perform such duties as have been conferred or imposed upon them by or under the provisions of this Act.
