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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(c) in The U.P. Co-operative Societies Rules, 1968

(c)send or cause to be sent a certified copy of the registered amendment-
(i)to the co-operative society concerned,
(ii)to the central society, if any, to which the society concerned is affiliated, if in his opinion the said amendment is of any significance to the central society,