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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1)(q) in Punjab Urban Planning and Development Authority Building Rules, 2013

(q)"courtyard" means an area at the ground floor level or any other level within or adjacent to the building which is permanently open to sky and is enclosed or partially enclosed by the building, boundary walls or railings;