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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The Amla Grading and Marking Rules, 2008

(b)"authorised packer" means a person or body of persons who has been granted the certificate of authorization to grade and mark Amla dried and Amla powder in accordance with the grade standards and procedure prescribed under these rules;