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[Cites 0, Cited by 0] [Section 72(4)] [Section 72] [Entire Act]

State of Odisha - Subsection

Section 72(4)(i) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(i)If there are only two candidates, the one who secures the larger number of votes shall be declared to have been elected. In the event of there being an equality of votes between the two candidates, the President of the meeting shall draw lots in the presence of the Councillors and person whose name is first drawn shall be declared to have been duly elected.