Section 89(14)(ii) in The Maharashtra Cooperative Societies Rules, 1961

[Cites 0, Cited by 0] [Section 89(14)] [Section 89] [Entire Act]

(ii)An appeal against the order of the Liquidator under clauses (a), (b), (i), (j), (l), (m) and (n) of Section 105 shall lie to the Registrar.

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