Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Jharkhand - Subsection Section 11(2) in Sakri Canals Irrigation Rules, 1952 (2)If the Sub-divisional Canal Officer is unable to agree with the applicants as to the persons to be appointed as Lambardar, the appointment shall be made by the Divisional Canal Officer.
