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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Bombay Presidency - Subsection

Section 21(1) in The Bombay Weights and Measures Act, 1932

(1)Every inspector shall, for the purposes of the verification weights and measures and weighing or measuring instruments, attend at such time and place within his jurisdiction as may be appointed in this behalf by the authority appointing him.