Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 16(2)] [Section 16] [Entire Act] Union of India - Subsection Section 16(2)(g) in Gold (Control) Act, 1968 (g)owned, possessed, held or controlled by a Hindu Undivided Family, by the head or karta or such family;