Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Punjab - Subsection Section 1(2) in The Punjab Medical Registration Act, 1916 (2)It extends to [Punjab] [Substituted by Adaptation of Laws Order, 1950, for 'East Punjab', which had been substituted for 'the Punjab' by AO 1948.].
