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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(2) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(2)The Chancellor shall be the head of the Vishwavidyalaya and shall, when present, preside over convocations of the Vishwavidyalaya and confer degrees, diplomas or other academic distinctions upon persons entitled to receive them.