Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(8)] [Section 5] [Entire Act] Union of India - Subsection Section 5(8)(i) in The Hazardous Wastes (Management And Handling) Rules, 1989 (i)on submission of annual returns by the occupier or operator of facility in Form 4;