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[Cites 0, Cited by 0] [Section 226] [Entire Act]

Union of India - Subsection

Section 226(1) in The Coal Mines Regulations, 2017

(1)While drilling for exploration or extraction of methane through boreholes, all precautions and arrangements shall be made to ensure that no frictional or open spark occurs inside the borehole containing methane gas or likely to contain methane which may cause explosion or blow out in the borehole.