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[Cites 0, Cited by 0] [Section 100(1)] [Section 100] [Entire Act]

State of Chattisgarh - Subsection

Section 100(1)(f) in The Chhattisgarh Municipalities Act, 1961

(f)all public streets, not being land owned by the State Government and the pavement, stone and other material thereof and also trees growing on and erections, materials, implements and things provided for such street;