Bombay High Court
The Ex. Engineer, Sina Kolegaon Project ... vs Navnath Pandurang Suryawanshi (Kasab) on 1 October, 2019
Author: Vibha Kankanwadi
Bench: Vibha Kankanwadi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
933 FIRST APPEAL NO.4328 OF 2017
WITH FA/4329/2017 WITH FA/4330/2017
WITH FA/4331/2017 WITH FA/4332/2017
THE EXECUTIVE ENGINEER AND ORS
VERSUS
SALLAUDDIN SHAHABUDDIN MUJAWAR
...
Mr. R.C. Patil, Advocate for the appellant No.1
...
CORAM : SMT. VIBHA KANKANWADI, J.
DATE : 01st OCTOBER, 2019 PER COURT : 1 Present appeals have been filed by the acquiring body
challenging the Judgment and Award passed by the reference Court, on the point of quantum.
2 Admit.
3 Issue notice to respondents, after admission. Since the learned Advocate for the respondents is absent, issue notice to the respondents, made returnable on 14.01.2020.
4 Record and Proceedings has been received, hence, printing of paper book is dispensed with.
( Smt. Vibha Kankanwadi, J. ) agd ::: Uploaded on - 03/10/2019 ::: Downloaded on - 03/10/2019 23:31:45 :::