Section 13 in The National Commission For Safai Karamcharis Act, 1993
13. Delegation of powers . - The Commission may, by general or special order, delegate to the Chairperson, Vice-Chairperson or any Member or to any officer of the Commission subject to such conditions and limitations, if any, as may be specified therein, such of its powers and duties under this Act as it may deem fit.
