Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Himachal Pradesh - Subsection Section 18(1) in Himachal Pradesh Private Educational Institutions (Regulatory Commission) Act, 2010 (1)The State Government may, by notification publish in the Official Gazette, make rules for carrying out the provisions of this Act.
