Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act] State of Haryana - Subsection Section 77(2)(a) in Haryana Municipal Corporation Election Rules, 1994 (a)Subordinate Judges of the 1st Class belonging to the State Judicial Service; or