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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(1) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(1)The number of sportsman allowed to hunt on any one permit shall be limited to two. Every permit shall specify the names and full address and arms and game licence numbers of the sportsman authorised to hunt and may limit the number of retainer which may be taken to the forests.