Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act] State of Punjab - Subsection Section 39(2)(f) in The Punjab State Board of Technical Education and Industrial Training Act, 1992 (f)the conduct of examination including the terms of office, manner of appointment and duties of examining bodies, examiners and moderators;