Section 13(1)(f) in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005

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State of Madhya Pradesh - Subsection

Section 13(1)(f) in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005

(f)The Gram Nirman Samiti shall submit a consolidated progress report on all construction works to the Gram Sabha and thereon execute the decision as taken by the Gram Sabha;

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State of Madhya Pradesh - Subsection

Section 13(1)(f) in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005