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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Himachal Pradesh - Subsection

Section 4(1) in APG (Alakh Prakash Goyal) Shimla University Establishment and Regulation Act, 2012

(1)The first Chancellor and the first Vice-Chancellor of the University and the first members of the Governing body, Board of Management and the Academic Council and all persons who may hereafter become such officers or members, so long as they continue to hold such office or membership, are hereby constituted a body corporate by the name of the APG (AlakhPrakashGoyal) Shimla University, Himachal Pradesh.