Section 36 in Rajasthan State Legal Services Authority Regulations, 1999
36. Maintenance of Panel of Lok Adalat Judges.
- The Secretary of the District Authority/ Committee or the Chairman of Taluk Legal Services Committee as the case may be, shall maintain a panel of retired Judges, Advocates, Social Workers etc. possessing qualifications and experience prescribed in accordance with the provisions of Section 28(2) (o) of the Act, and as laid down in rule 17 of the rules who are agreeable to associate in Lok Adalat.
