Section 64(iv) in Ajmer Development Authority Act, 2013
(iv)obstructs or molests any person with whom the Authority or the Government or an officer of the Government has entered into a contract or obstructs or molests a servant of the Authority, who may be lawfully engaged in doing anything, in connection with the discharge of the duties or performances of the functions of the Authority or of the Government or of an officer appointed by it under this Act, shall be punishable with fine which may extend to one thousand rupees or with imprisonment for a term which may extend to six months or with both.
