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[Cites 0, Cited by 19] [Entire Act]

State of Kerala - Section

Section 6 in Kerala Conservation of Paddy Land and Wetland Act, 2008

6. The term of the Local Level Monitoring Committee and other related matters.

(1)The term of office of the non-official members of the Local Level Monitoring Committee shall be three years from the date of its constitution. But after the expiry of the term of the Committee its non-official members may continue in office till the constitution of the next Committee.
(2)A non-official member may resign his office at any time by giving letter in writing his hand.