Section 35 in Bihar Panchayat Raj Institutions (Conduct of Business) Rules, 2015
35. No Confidence Motion Against Adhyaksh/up-Adhyaksh.
- The State Government may issue separate directions/guidelines in this regard under the provisions of the Act, which shall form part of this "Rules."Chapter-5 General Procedures To Be Followed In The Meetings of Panchayati Raj Institutions
