Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(15) in The Rajasthan Laws (Extension) Act, 1957 (15)The Rajasthan Agricultural Pests and Diseases Act, 1951(The Rajasthan Act 27 of 1951)Section 2. - Omit clause (i) of Sub-section (1).Omit Sub-section (2).
