Calcutta High Court
Tarson Products Limited vs The Owners And Parties Interested on 11 July, 2025
Author: Arindam Mukherjee
Bench: Arindam Mukherjee
O-64
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
ADMIRALTY JURISDICTION
ORIGINAL SIDE
[COMMERCIAL DIVISION]
IA No. GA-COM/1/2025
In
AS-COM/1/2025
TARSON PRODUCTS LIMITED
VERSUS
THE OWNERS AND PARTIES INTERESTED
IN THE VESSEL MV.SOL. PROGRESS (IMO 9322865) AND ORS.
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 11th July, 2025.
Appearance:
Mr. Souvik Kundu, Adv.
The Court: Since the connected applications filed in the Admiralty Suit have been posted in the monthly list of August, 2025, let this application for arrest of the vessel appear after completion of affidavits in the monthly list of August, 2025.
(ARINDAM MUKHERJEE, J.) snn.