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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(e) in Jharkhand Tourist Places (Protection and Maintenance) Act, 2015

(e)" A Tourist Place or Zone" means a zone, place, site, location, riverbed, beach, water spring, lake, water fall declared by the Government as tourist place or zone under section 3 of this Act and shall also include any place or zone declared by the government as tourist place or zone.