Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(3)(j) in Adoption Regulations, 2017

(j)place a child in pre-adoption foster care on completion of referral and after observing necessary procedural formalities as laid down in these regulations;