Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 132 in The Delhi Lands Reforms Act, 1954 132. Arrangements for collecting land revenue. - The chief Commissioner may make such arrangements and employ such agency for the collection of land revenue as he may deem fit.
