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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(2) in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962

(2)The Adhyaksha shall decide on the admissibility of a resolution and shall disallow any resolution which in his opinion contravenes the provisions of the Act or the rules made thereunder and his decision in this regard shall be final.