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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(2) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(2)It shall be the duty of the [Kulpati (Vice-Chancellor)] [Substituted by U.P Act 29 of 1974, vide Section 27 for The Vice-Chancellor] to ensure the faithful observance of the provisions of this Act and the Statutes and he shall, without prejudice to the powers of the [Kuladhipati (Chancellor)] [Substituted by U.P. Act 29 of 1974, vide Section 27, "The Vice-Chancellor"] under section 23, possess all such powers as may be necessary in that behalf.