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Himachal Pradesh High Court

Lalit Kumar vs . State Of H.P. on 25 February, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Lalit Kumar Vs. State of H.P. .

Cr.MP(M) No. 422 of 2022 25.2.2022 Present: Mr. Anubhav Chopra, Advocate, for the petitioner.

Mr. Bharat Bhushan, Additional Advocate General with Mr. Gaurav Sharma, Deputy Advocate General, for the respondent.

Notice. Mr. Bharat Bhushan, learned Additional Advocate General appears and waives service of notice on behalf of the respondent and seeks time to file status report. Be filed before the next date.

List on 4.3.2022.

(Satyen Vaidya) Judge 25th February, 2022 (kck) ::: Downloaded on - 26/02/2022 20:11:25 :::CIS