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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Chattisgarh - Subsection

Section 41(2)(b) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(b)Within the above limits, the subscriber can change the rate of subscription with effect from the commencement of each financial year.