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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(3)(c) in Rajasthan Farmers' Participation in Management of Irrigation System Act, 2000

(c)a defaulter of land revenue or water tax or charges payable either to the Government or to the Farmers' Organisation;