Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] State of Haryana - Subsection Section 85(2) in Haryana Co-operative Societies Act, 1984 (2)[ Co-operative Credit Structure may invest its funds with any regulatory financial institution.] [Added by Haryana Act No. 18 of 2007.]
