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State of Bihar - Section

Section 4 in The Bihar Goshala Rules, 1953

4. Procedure for the conduct of other business.

- The Federation shall determine the procedure for the conduct of its business in respect of other matters;Provided that-
(i)all decisions shall be taken by a majority of voter and in the case of an equality of votes the President shall have a second or casting vote; and
(ii)every proposal in a meeting shall be duly seconded.