Delhi High Court - Orders
Cta Apparels Pvt Ltd vs Govt Of Nct Of Dlehi Collector Of Stamps on 27 February, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3587/2018 & CM No.42241/2018
CTA APPARELS PVT LTD ..... Petitioner
Through: Mr Suhail Dutt, Sr. Advocate with Mr
Divij Kumar and Mr Rohit Jolly,
Advocates.
versus
GOVT OF NCT OF DLEHI COLLECTOR OF
STAMPS ..... Respondents
Through: Mr Ramesh Singh, Standing Counsel
GNCTD with Ms Nikita Goyal,
Advocate.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 27.02.2019
1. Arguments heard.
2. Order reserved.
VIBHU BAKHRU, J FEBRUARY 27, 2019 MK