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Delhi High Court - Orders

Cta Apparels Pvt Ltd vs Govt Of Nct Of Dlehi Collector Of Stamps on 27 February, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~10
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 3587/2018 & CM No.42241/2018
       CTA APPARELS PVT LTD                            ..... Petitioner
                          Through:   Mr Suhail Dutt, Sr. Advocate with Mr
                                     Divij Kumar and Mr Rohit Jolly,
                                     Advocates.

                          versus

       GOVT OF NCT OF DLEHI COLLECTOR OF
       STAMPS                                ..... Respondents
                    Through: Mr Ramesh Singh, Standing Counsel
                              GNCTD with Ms Nikita Goyal,
                              Advocate.

       CORAM:
       HON'BLE MR. JUSTICE VIBHU BAKHRU
                    ORDER

% 27.02.2019

1. Arguments heard.

2. Order reserved.

VIBHU BAKHRU, J FEBRUARY 27, 2019 MK