Supreme Court - Daily Orders
Rajat Kumar And Ors Etc Etc vs S D Adarash Jain Kanya Maha Vidyalaya ... on 12 November, 2018
ITEM NO.35 REGISTRAR COURT. 1 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR K BABU
Civil Appeal No(s). 19552-19553/2017
RAJAT KUMAR AND ORS ETC ETC Appellant(s)
VERSUS
S D ADARASH JAIN KANYA MAHA VIDYALAYA SADHAURA AND ANR ETC ETC
Respondent(s)
(IA No.49551/2017-CONDONATION OF DELAY IN FILING)
Date : 12-11-2018 These appeals were called on for hearing today.
For Appellant(s)
Ms. Sangeeta Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Appropriate steps have not been taken in respect of the deceased respondent No.4 in C.A. No.19552/2017.
Registry to process the matter for listing before the Hon'ble Judge in Chambers for appropriate orders.
K BABU Registrar Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2018.11.17 11:02:36 IST Reason: