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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1) in The Orissa Special Armed Police Act, 1946

(1)There may be all or any of the following classes of Special Armed Police Officers which shall take rank in the order mentioned, namely:
(i)Sergeant-Major
(ii)Subedars
(iii)Sergeant
(iv)Jamadars
(v)Havildar-Major
(vi)Havildars
(vii)Naiks
(viii)Sepoys including Lance Naiks and such grades in each class as the Provincial Government may direct.