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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1)(x) in The Maharashtra Prevention of Begging Act, 1960

(x)"Receiving Centre" means an institution- for the reception and temporary detention of beggars provided by the State Government, or certified to be such under sub-section (1) of section 12;