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Supreme Court - Daily Orders

A.Parvathy vs Bharathiar University on 21 January, 2019

Bench: Chief Justice, Sanjiv Khanna

     ITEM NO.1                                  COURT NO.1                             SECTION XII

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS

                         I.A. No. 151363/2018 in Civil Appeal Nos. 9030-9031/2014

     A. PARVATHY                                                                Appellant

                                                      VERSUS

     BHARATHIAR UNIVERSITY & ANR.                                              Respondents

     (FOR EARLY HEARING)

     Date : 21-01-2019 This matter was called on for hearing today.

     CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE SANJIV KHANNA

     For Appellant
                                        Mr. Neeraj Jain, Sr. Adv.
                                        Ms. Manjeet Chawla, AOR

     For Respondents
                                        Mr. R. Gopalakrishnan, AOR


                              UPON hearing the counsel the Court made the following
                                                O R D E R

This is an application for early hearing of the appeals.

List the appeals in the month of April, 2019 before the appropriate Bench.

The application is accordingly disposed of.





                           (Deepak Guglani)                              (Anand Prakash)
                             Court Master                                  Court Master


Signature Not Verified

Digitally signed by
DEEPAK GUGLANI
Date: 2019.01.21
16:45:02 IST
Reason: