Supreme Court - Daily Orders
A.Parvathy vs Bharathiar University on 21 January, 2019
Bench: Chief Justice, Sanjiv Khanna
ITEM NO.1 COURT NO.1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. No. 151363/2018 in Civil Appeal Nos. 9030-9031/2014
A. PARVATHY Appellant
VERSUS
BHARATHIAR UNIVERSITY & ANR. Respondents
(FOR EARLY HEARING)
Date : 21-01-2019 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJIV KHANNA
For Appellant
Mr. Neeraj Jain, Sr. Adv.
Ms. Manjeet Chawla, AOR
For Respondents
Mr. R. Gopalakrishnan, AOR
UPON hearing the counsel the Court made the following
O R D E R
This is an application for early hearing of the appeals.
List the appeals in the month of April, 2019 before the appropriate Bench.
The application is accordingly disposed of.
(Deepak Guglani) (Anand Prakash)
Court Master Court Master
Signature Not Verified
Digitally signed by
DEEPAK GUGLANI
Date: 2019.01.21
16:45:02 IST
Reason: