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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Odisha - Subsection

Section 57(6) in The Orissa Motor Vehicles Rules, 1993

(6)When goods are carried in a stage carriage in addition to passengers the goods shall be of such nature and shall be so packed and secured on the vehicle that no danger, inconvenience of discomfort is caused to any passenger. Such number of seats as may be specified in the permit shall be kept free and unimpeded for the use of passengers and access to the entrance to an exit from the vehicle required under Chapter-V of these rules shall be unobstructed.