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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(2)(ii) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(ii)before each bye-election to fill a seat in a Panchayat.