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Chattisgarh High Court

Hitendra Kumar Sahu vs State Of Chhattisgarh 48 Wps/3969/2018 ... on 18 June, 2018

                              HIGH COURT OF CHHATTISGARH, BILASPUR
                                           Order Sheet
                                        WPS No. 3976/2018
                          Hitendra Kumar Sahu and others -v- State of Chhattisgarh and anr.




18-6-2018

Mr. Ajay Thakre, Adv. for the petitioners.

Ms. Sunita Jain, Panel Lawyer for the State. As prayed by counsel for the petitioners, case is adjourned.

Sd/-

(Sharad Kumar Gupta) Vacation Judge Pathak